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State of West Bengal - Section

Section 54A in West Bengal Industrial Disputes Rules, 1958

54A. Functions of the Works Committee.

- The functions of the Works Committee shall relate amongst others to the following matters, namely :-
(i)Conditions of work, such as ventilation, lighting, temperature and sanitation including latrines and urinals,
(ii)amenities, such as drinking water, canteens, dining rooms, crèches, rest rooms, medical and health services.
(iii)safety and accident prevention, occupational diseases and protective equipments.
(iv)adjustment of festival and national holidays,
(v)administration of welfare and fine funds,
(vi)educational and recreational activities, such as libraries, reading rooms, cinema shows, sports, games, picnic parties, community welfare and celebrations.
(vii)promotion of thrift and savings,
(viii)Implementation and review of decisions arrived at in the meetings of the Works Committee.