Patna High Court - Orders
Md. Farrukh vs The State Of Bihar on 8 July, 2025
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9142 of 2022
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Md. Farrukh
... ... Petitioner/s
Versus
The State of Bihar and others
... ... Respondent/s
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Appearance :
For the Petitioner : Mr. Abhinav Srivastava, Sr. Advocate
Mr. Raushan, Advocate
For the State : Mr. Kumar Alok, SC-7
For B.P.S.C. : Mr. Kaushal Kumar Jha, Sr. Advocate
Mr. Uday Kumar Singh, Advocate
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
ORAL ORDER
9 08-07-2025At the request of the learned counsel for the respondents, list this case on 05.08.2025.
(Nani Tagia, J) Narendra/-
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