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State of Rajasthan - Section

Section 102 in The Manual of Departmental Orders

102. Standing Order

No. 59A/SA/104-105, dated 9-1-1970.The question of obtaining securities from Government servants required to handle cash and stores in the Irrigation Department has been gone into and it has been decided to fix the following security amounts for each class of the officials as mentioned below who are required to handle cash/stores in the Irrigation Department in terms of Government order No. F. 19 (12) F. 11/53, dated 1st March, 54.