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[Cites 1, Cited by 11]

Punjab-Haryana High Court

State Of Haryana vs Bani Singh And Others on 21 October, 2008

Author: Rakesh Kumar Jain

Bench: Rakesh Kumar Jain

     IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH
                         ****
                                     RFA No.3995 of 2003
                               Date of decision: 21.10.2008
                         ****

State of Haryana
                                                  ..... Appellant(s)

                               Vs.

Bani Singh and others
                                                .... Respondent(s)
                       ****
CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
                       ****

Present:   Mr.H.S. Hooda, A. G. Haryana with
           Ms.Mamta Singla Talwar, AAG Haryana,
           for the appellant(s).

           Mr.Vinod S. Bhardwaj, Advocate
           for the respondent(s).

                              ****
RAKESH KUMAR JAIN, J.

For orders see RFA No.3994 of 2003 titled as "State of Haryana vs. Suraj Bhan and others".

(RAKESH KUMAR JAIN) 21.10.2008 JUDGE vivek