Punjab-Haryana High Court
State Of Haryana vs Bani Singh And Others on 21 October, 2008
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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RFA No.3995 of 2003
Date of decision: 21.10.2008
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State of Haryana
..... Appellant(s)
Vs.
Bani Singh and others
.... Respondent(s)
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.H.S. Hooda, A. G. Haryana with
Ms.Mamta Singla Talwar, AAG Haryana,
for the appellant(s).
Mr.Vinod S. Bhardwaj, Advocate
for the respondent(s).
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RAKESH KUMAR JAIN, J.
For orders see RFA No.3994 of 2003 titled as "State of Haryana vs. Suraj Bhan and others".
(RAKESH KUMAR JAIN) 21.10.2008 JUDGE vivek