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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(1)(xxiii) in The Gujarat Ayurved University Act, 1965

(xxiii)to arrange for co-ordination of studies and teaching in the University and affiliated colleges and in recognised institutions [not being recognized institutions of the Board of the Post-Graduate Teaching and Research] [These words added by Gujarat No. 30 of 2003, dated 19th September 2003.];