Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 997] [Entire Act] Bengal Presidency - Subsection Section 997(d) in Police Regulations, Bengal , 1943 (d)Officers to whom arms are issued shall be responsible for them until they are returned to store.
