Section 41(1)(b) in The Emigration Act, 1983

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1)(b) in The Emigration Act, 1983

(b)the known reputation of any foreign employer or class of foreign employers, for providing to emigrants standard conditions of living and working, and their methods of recruitment and conditions of employment; or

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Union of India - Subsection

Section 41(1)(b) in The Emigration Act, 1983