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[Cites 0, Cited by 0] [Section 2F] [Entire Act]

Union of India - Subsection

Section 2F(3) in Income Tax Rules, 1962

(3)The Infrastructure Debt Fund shall issue rupee denominated bonds or foreign currency bonds in accordance with the directions of Reserve Bank of India (RBI) and the relevant regulations under the Foreign Exchange Management (Transfer or Issue of Security by a Person Resident outside India) Regulations, 2000, as amended from time to time.