Supreme Court - Daily Orders
M/S Bata India Ltd vs Dir.Gen. Of Civ.Suppl.& Disposals on 7 May, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.39 COURT NO.7 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 17949/2012
(Arising out of impugned final judgment and order dated
06-02-2012 in FAO No. 456/2010 passed by the High Court Of
Delhi At New Delhi)
M/S BATA INDIA LTD Petitioner(s)
VERSUS
DIR.GEN. OF CIVL SUPPL.& DISPOSALS Respondent(s)
(With prayer for interim relief)
Date :07-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Chander Uday Singh, Sr. Adv.
Mr. Bimal Roy Jad, AOR
Ms. Shikha Dixit, Adv.
Mr. N.G. Dev, Adv.
For Respondent(s) Mr. W.A. Qadri, adv.
Mr. Pranay Ranjan, Adv.
Mr. M.P. Gupta, Adv.
Mrs. Anil Katiyar, Adv.
Mr. B. Krishna Prasad, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on a Tuesday after ensuing summer vacation.
[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by INDU KUMARI POKHRIYAL Date: 2018.05.07 18:15:07 IST Reason: