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Supreme Court - Daily Orders

M/S Bata India Ltd vs Dir.Gen. Of Civ.Suppl.& Disposals on 7 May, 2018

Bench: S.A. Bobde, L. Nageswara Rao

                     ITEM NO.39                   COURT NO.7                     SECTION XIV

                                     S U P R E M E C O U R T O F           I N D I A
                                             RECORD OF PROCEEDINGS

                     Petition for Special Leave to Appeal (C)        No.    17949/2012

                     (Arising out of impugned final judgment and order dated
                     06-02-2012 in FAO No. 456/2010 passed by the High Court Of
                     Delhi At New Delhi)

                     M/S BATA INDIA LTD                                          Petitioner(s)

                                                           VERSUS

                     DIR.GEN. OF CIVL SUPPL.& DISPOSALS                          Respondent(s)
                     (With prayer for interim relief)

                     Date :07-05-2018 This petition was called on for hearing today.

                     CORAM :
                               HON'BLE MR. JUSTICE S.A. BOBDE
                               HON'BLE MR. JUSTICE L. NAGESWARA RAO

                     For Petitioner(s)     Mr.    Chander Uday Singh, Sr. Adv.
                                           Mr.    Bimal Roy Jad, AOR
                                           Ms.    Shikha Dixit, Adv.
                                           Mr.    N.G. Dev, Adv.

                     For Respondent(s)     Mr. W.A. Qadri, adv.
                                           Mr. Pranay Ranjan, Adv.
                                           Mr. M.P. Gupta, Adv.
                                           Mrs. Anil Katiyar, Adv.
                                           Mr. B. Krishna Prasad, AOR

                            UPON hearing the counsel the Court made the following
                                                 O R D E R

List the matter on a Tuesday after ensuing summer vacation.

[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar Signature Not Verified Digitally signed by INDU KUMARI POKHRIYAL Date: 2018.05.07 18:15:07 IST Reason: