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State of Odisha - Section

Section 3A in The Orissa Official Language Act, 1954

3A. Continuance of English language for use in Legislature.

- Notwithstanding the expiration of the period of fifteen years from the commencement of the Constitution of India, the English language may, as from the 26th day of January, 1965, continue to be used, in addition to Oriya for the transaction of business in Legislature of the State of Orissa.