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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(14) in Punjab Self-Supporting Co-operative Societies Act, 2006

(14)The general body after consideration of the report of the Auditor, regarding apportionment of losses, shall forward it to the Arbitration Council, which alter giving an opportunity of being heard to the concerned, shall pass an award for recovery, which shall be executed as per the provisions of this Act.