Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 13 in Bihar Prevention of Beggary Act, 1951 13. Savings. - Nothing in this Act shall apply to vagrants within the meaning of the [European VAGRANCY ACT, 1874/] [The European Vagrancy Act, 1874, has been repealed by Act 17 of 1949.]
