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[Cites 0, Cited by 0] [Section 77B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 77B(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(4)The Treasury or Sub-Treasury Officer shall deposit the bonds so received in the Treasury or Sub-Treasury double lock after making entries in Z.A. Form 36, and send an intimation to the Compensation Officer concerned of the receipt of the particular requisition.]