Section 66(1)(a) in The Aircraft Rules, 1937

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(1)(a) in The Aircraft Rules, 1937

(a)in the vicinity of an aerodrome or an aeronautical beacon within a radius of 5 kilometres, so as to be liable to be mistaken for an aeronautical ground light or an aeronautical beacon; or

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Union of India - Subsection

Section 66(1)(a) in The Aircraft Rules, 1937