Section 82(2)(a) in The Arms Rules, 2016

[Cites 0, Cited by 0] [Section 82(2)] [Section 82] [Entire Act]

(a)on the debit side, -

(i)the caliber, make and quantity of all ammunition purchased or acquired;

(ii)the date of receipt; and

(iii)the number, date and UIN of the license of the person from whom the ammunition was purchased or acquired.

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