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[Cites 0, Cited by 0] [Section 157] [Entire Act]

Bengal Presidency - Subsection

Section 157(f) in Police Regulations, Bengal , 1943

(f)On completion of the enquiry, the officer who has held it shall at once send a report to the Provincial Government through the usual channel and make over a copy to the Superintendent or the Deputy Inspector-General of the Range, as the case may be, for submission to the Inspector-General.