Section 3(i) in The M.P. Krishi Upaj Mandi (Payment of Market Fees) Rules, 1990
(i)Every Trader/Processor/Commission Agent of a Trader shall be required by sub-section (3) of Section 19 make a declaration in a Form appended to these rules of the fact of payment of market free on the agricultural produce being so re-sold in the market area of another Market Committee.
