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[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(8) in The Delhi Agricultural Produce Marketing (Regulation) General Rules, 2000

(8)No cheque shall be drawn except against a bill which has been examined and passed by an officer duly authorised by Vice-Chairman and signed both by the Secretary and Account Officer in case of Board, and by the Chairman and Secretary of the committee in the case of committees.