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[Cites 0, Cited by 0] [Section 37A(3)] [Section 37A] [Entire Act]

Union of India - Subsection

Section 37A(3)(a) in The Prevention of Food Adulteration Rules, 1955

(a)the words ["PREMATURE BABY (BORN BEFORE 37 WEEKS)/LOW BIRTH WEIGHT (LESS THAN 2.5 KG)"] [Substituted by G.S.R. 398(E), dated 3rd July, 2006 and as corrected by G.S.R. 1(E), dated 2nd January, 2007, by G.S.R. 267(E), dated 2nd April, 2007, for 'LOW BIRTH WEIGHT (LESS THAN 2.5 KG)' (w.e.f. 4-7-2007)] in capital letters alongwith the product name in central panel;