Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] Andaman and Nicobar Islands - Subsection Section 53(d) in The Andaman and Nicobar Islands Excise Regulation, 2012 (d)in any other way exceeds his lawful powers under this Regulation, shall be punishable with fine which may extend to ten thousand rupees.
