Section 2(24)(a) in Gujarat Prohibition Act, 1949

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State of Gujarat - Subsection

Section 2(24)(a) in Gujarat Prohibition Act, 1949

(a)[spirits] [This word was substituted for the words 'spirits of wine' by Bombay 22 of 1960, section 2(1).], [denatured spirits] [These words were substituted for the words 'methylated spirits' by Bombay 26 of 1952, section 2(3).], wine, beer, toddy and all liquids consisting of or containing alcohol; and

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State of Gujarat - Subsection

Section 2(24)(a) in Gujarat Prohibition Act, 1949