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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(30) in Siliguri Municipal Corporation Act, 1990

(30)"licensed architect", "licensed droughts-man", "licensed engineer", "licensed plumber", "licensed surveyor" or "licensed town planner" means respectively a person licensed under the provisions of this Act as an architect, droughts-man, engineer, plumber, surveyor or town planner;