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[Cites 0, Cited by 0] [Section 1289] [Entire Act]

Bengal Presidency - Subsection

Section 1289(a) in Police Regulations, Bengal , 1943

(a)The accountant shall maintain a register in Bengal Form No. 42 containing an account of the receipt of service stamps from the treasury and the issue thereof to the Superintendent's office and to the various police-stations, offices, etc.