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[Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act]

State of Kerala - Subsection

Section 64(2)(a) in Kerala Real Estate (Regulation and Development) Act, 2015

(a)the information and documents for application before the Authority for registration under items (E) and (F) of sub-section (3) of section 3;