Supreme Court - Daily Orders
M/S Indian School Of Business vs Commissioner Of Customs And Central ... on 15 September, 2016
Bench: Chief Justice, A.M. Khanwilkar
ITEM NO.108 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.8787/2012
M/S INDIAN SCHOOL OF BUSINESS Appellant(s)
VERSUS
COMM. OF CUSTOMS & CENTRAL EXCISE IV HYD Respondent(s)
(with appln. (s) for permission to submit additional document(s)
and office report)
WITH
C.A.No.2947/2014
(With Office Report)
C.A.No.6183/2016
(With appln.(s) for modification and Office Report)
Date : 15/09/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Appellant(s)
Mr. Arvind P. Datar, Sr. Adv.
Mr. Nikhil Nayyar, Adv.
Mr. Harish Bindumadhawan, Adv.
Mr. N. Sai Vinod, Adv.
Ms. Smriti Shah, Adv.
Mr. Divyanshu Rai, Adv.
Mr. V. Lakshmikumaran, Adv.
Mr. Aditya Bhattacharya, Adv.
Ms. L. Charnaya, Adv.
Mr. Anandh K., Adv.
Mr. Victor Das, Adv.
Mr. M. P. Devanath, Adv.
For Respondent(s)
Mr. K. Radhakrishna, Sr. Adv.
Ms. Nisha Bagchi, Adv.
Mr. Vikas Malhotra, Adv.
Ms. Sunita Rani Singh, Adv.
Ms. Pooja Sharma, Adv.
Mr. B. Krishna Prasad, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by ASHOK RAJ SINGH Date: 2016.09.17 At request, list these matters in the third week of October, 12:55:06 IST Reason: 2016.
(Ashok Raj Singh) (Veena Khera)
Court Master Court Master