Andhra Pradesh High Court - Amravati
C K Krupanidhi vs M Lakshamamma on 10 May, 2024
Author: K Sreenivasa Reddy
Bench: K Sreenivasa Reddy
UN THE HIGH COURT oF ANOHRA PRADESH AT AMARAVA'
FRIDAY THE TENTH O8Y OF MAY
TWO THOUSAND AND TWENTY couR
SBRESENT:
THE HONOURABLE SRI gust: IGE K SREENIVASA REDOY
a No. 1 OF 2ae4
IN
CRLP NO: 722 OF 202g
Between
ROR, Krupanidhl, S/o, CK, Kanniyapgan,
Aged about 5? years, Oce > Cult vation, f
RG. D.No.3-39, Ber} Street , Nagar] Town & Post,
Chittoor District, (Accused No-13 )
Pod
K. Babu Reddy, § S/d. K. Manil ixyam,
Aged about 61 years, Occ ; Cultivation, /
R/O.D.No 1-126, SR. Nagar, a So
Nagar Town & Post, Ch nitioor Mistrict, [Accused No-2}.
R. Babu, S/o, Rajalah,
nek about 49 years, Occ > Cult vation,
Fo. D.NO.12-130 , School § treet, .
Hag ati H. Wh, Nagar i Post, Chittoor Distr ich. (Accused No-3},
had
obs
:
_ P, Chiranfeeve lu, Slo. P. Narasimha & Reddy,
Aged SBbout 49 years, Occ > Cully ation,
RI 'O. D.NO.?-14, Reddivari Lane,
Nagar! Town & Post, Chittoor Distr ich CGAccused No-4),
B.V. Ganesh Kurnar, 5/2. B.Vadivelu.
Aged about $9 years, Oec < Cultivation,
R/O. D.No. 8-298, 'nam Lalitha Layout,
Nagari Town & Po t, Chittoor District, (Accused No-5} }.
KL}. Gopinath, S/o. M, Janakiram,
Aged about 39 years, Occ : Cultivation,
R/o. O.No, 5- "LIS, Perumal Temple ~treet,
Nagari Town & Post, Chittoor District. : (Accused No-6},
bf
ors
"m}
S il , 3/0. late M_ Gay} indaswamy,
d about 38 years, Oe + Cultivation,
Ro. Nagaripet ¥ Mage, A lagart Mandal, Chittoor Distict.
(Accused N NO-9),
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M_Govindan, S/o. late M Ralage Pale
Aged about 5% years, Occ : Cullivation,
Ne Raiv Nagar, Naas aa Be Po St,
"eR
hittoor District. (Accused Na-23)}.
M, Kanneopa, S/o. late M. Rajagopal,
Aged about 56 years, -_ : Cultivation,
R/o, Rajiv Nagar, Nagari Town & Post,-~
Chittoor District. (Accused No-24).
M. Desapna, S/o. late M. Rajagopal,
Aged about 55 years, Occ : Culfivation, |
R/o. Rajiv Nagar, Nagari Town & Post, --
Chittoor District. (Accused No-25).
MLC, Mohan, S/o. M. Ka aNnnenpa,
Aged about 38 Years, Occ : Cultivation, _-
Ria. Rajiv Nagar, Nagari Town & 5 Past,
Chittoor District. (Accused No-26).
M. Krishnamurthy, S/o. M. Kanneppa,
Aged about 36 years, Occ : Cultivation, ~
Rio. Raliv Nagar, Nagar i Town & Post
Chittoor District. (Accused No-27)
M. Venkatesh, S/o. late M. Murugapoa Naidu,
Aged about 53 years, Occ ; Cultivation,
Réo. Nagar Peta Vilage, Nagari Post and Mancal,
Chittoor District. (Accused No-28).
M, Govardhan, "10. late M Mua rugappa Naidu,
Aged about 50 years, Occ : Cullivation,
Rio. Nagar! Peta Vi 'lage, Nagar! Past and Mandal,
Chittoor District, (Accused No-29),
§. Panchalan, S/o. late K.Subban, ,
Aged about 39 years, Occ : Cultivation, 9 -~
Rfa, Nallaturu Vilage &Post,
Tiruttan! Taluk, Tiruvailur District,
Tamil Nadu. (Accused No-31),
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Aged about
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Pl oa od
M. Renuka, Wo, M. Murugesan,
Aged about 50 years, Occ : House Wife,
R/o. Nagari Peta Vilage, Nagari Post & Mandal,
Chittoor District. (Accused No-42},
Lad
Oud
M. Venkatesulu, S/o. M, Murugesan,
Aged about 30 years, Occ: Cullvation, -
Ra. Nagari Pets Vilage, Nagari Post & Mandal, _.
Chittoor District. (Accused No-43},
SM, Kandaswamy, S/o, Murugesan,
Aged about 29 years, Occ : Culllvation, _
Ro. Nagar! Peta Vilage, Nagar] Past & Mandal!
Chittoor District, (Accused No-44)},
Lad
4
M. Rukmani, Wyo, Murugesan,
Aged about 32 years, Occ : House Wie, oe
'R/o. Nagar Peta Vilage, Nagari Past & Mandal, .
Chittoor District. (Accused Nowd5).
P. Ravi Chandra Reddy, S/o. P, Narasimha Reddy,
Aged about $4 years, Occ : Cultivation,
Ryo. Nagar Past & Mandal,
Chittoor Oistrict. (Accused No-46),
eo
had
. ers
oF. RY, subramanyam, S/o. KM, Vernikatapathi,
Aged about §? years, Oce : Cultivation, a
Ria. Nagari Post & Mandal,
Chittoor District, (Accused No-47),
Petifioners/Accused Nos. AL to AS, AQ.
ALL, Al3, ALS to ALF, AIO to A29, A31 to
A36, 438, A39 and Adi to Add.
AND |
i. M. Lakshamamma, W/o. Govinda Swamy,
Aged about 73 Years, Occ ; House Wife, --_
Rio. Nagari Peta Vilage, Nagari Mandal,
Chittoor District. »-Respondent/Defacta-Complaina ne.
2. The State of Andhra Pradesh Rep. by its Public Prosecutor,
nigh Court of Andhra Pradesh at Armaravathi,
Guntur District, Respondent,
.
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ORDER:
ore the trial Court. fi thelr presence be % igarned magistrate wa .
= we g8 inclucin in N further oraceed curtis dispensed with.
"
ee nferim stey of a x x f the same, the m view o Past after Summer Vacation, 2034"
i appearance of the petitioners before tie trial fA ~ HGH COURT 3 SRK, DATED: 10.08.2024 NOTE: UIST THE MATTER AY iA.No.t OF 2024 iN CRLP No P22 of 2024 INTERIM STAY SUMMES Yar , WALL