Section 8(1) in The M.P. Vyavsayik Parkisha Mandal Adihniyam, 2007
(1)The tenure of the members nominated under sub-section (1) of Section 4 shall be three years from the date of notification of their nomination :Provided that the tenure of members nominated under sub-clause (viii) of clause (o) of sub-section (1) of Section 4 shall be coterminous with the Legislative Assembly.
