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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(5) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961

(5)On receipt of the application under sub-section (3) or sub-section (4), as the case may be, the authored officer may depute an officer who shall, exercise such functions and in accordance with such procedure as may be prescribed.