Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 45 in Rajasthan Stamp Rules, 2004 45. Sale of stamps during office hours. - Licensed vendors shall sell stamps during office hours on working days, they may also sell stamps on public holidays.
