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Punjab-Haryana High Court

Gordhan Dass vs . Bhagwan Dass And Another. on 7 May, 2010

                    CR No. 2856 of 2010

            Gordhan Dass Vs. Bhagwan Dass and another.


Present:            Mr.S.S.Khurana, Advocate
                    for the petitioner.

                    ***

After arguing for some time, learned counsel for the petitioner prays for permission to withdraw the present petition.

Allowed as prayed for. Dismissed as withdrawn.

(AJAY TEWARI) JUDGE May 7, 2010 sukhpreet