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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(1) in Nizams Institute of Medical Sciences Act, 1989

(1)In the discharge of its functions under this Act, the institute shall be guided by such directions on questions of policy relating to State purposes or in case of any emergency as may be given to it by the Government.