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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(1) in The Port Of New Mangalore Rules, 1976

(1)Items of cargo, such as chemical manures, insecticides, poisonous substances which are likely to contaminate foodstuffs, shall not be discharged at any berth for storage, pending delivery, unless the discharge of such cargo has been specifically permitted in writing by the Traffic Manager.