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Madhya Pradesh High Court

Rameshwar Sharma vs The State Of Madhya Pradesh on 2 March, 2020

Author: B. K. Shrivastava

Bench: B. K. Shrivastava

1 MCRC-47534-2019 The High Court Of Madhya Pradesh MCRC-47534-2019 (RAMESHWAR SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS) 5 Jabalpur, Dated : 02-03-2020 Parties through their counsel. List this case day after tomorrow i.e. 04.03.2020 at top of the list.

(B. K. SHRIVASTAVA) JUDGE shahina Digitally signed by SHAHINA KHAN Date: 04/03/2020 11:02:27