Delhi High Court - Orders
M/S Karvy Financial Services Limited vs M/S Mvl Credits Holding & Leasing Ltd & ... on 1 May, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~25 to 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 194/2018 & EX.APPL.(OS) 189/2020
M/S KARVY FINANCIAL
SERVICES LIMITED ..... Decree Holder
versus
M/S MVL CREDITS HOLDING
& LEASING LTD & ORS. ..... Judgement Debtors
+ OMP (ENF.) (COMM.) 195/2018 & EX.APPL.(OS) 190/2020
M/S KARVY FINANCIAL
SERVICES LIMITED ..... Decree Holder
versus
M/S PARISAR PROPERTY
DEVELOPERS PVT. LTD. & ORS. ..... Judgement Debtors
+ OMP (ENF.) (COMM.) 196/2018 & EX.APPL.(OS) 191/2020
M/S KARVY FINANCIAL
SERVICES LIMITED ..... Decree Holder
versus
M/S CREATIVE POOLS
ESTATE PVT. LTD & ORS. ..... Judgement Debtors
Appearance:- Mr. Yashvardhan Singh, Advocate for M/s Karvy
Financial Services Limited in Item Nos. 25 to 27.
Mr. Lakshya Gupta, Advocate for JD-1, 2 and 5 in
Item No. 25 and for JD-1, 2, 3 & 6 in Item No. 26 and
for JD-1, 2, 3 & 6 in Item No. 27.
Signature Not Verified
Digitally Signed By:SHITU
NAGPAL
Signing Date:02.05.2023
12:00:15 OMP (ENF.) (COMM.) 194/2018 & Connected Matters Page 1 of 2
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 01.05.2023 At the joint request of learned counsel for the parties, list on 31.08.2023.
PRATEEK JALAN, J MAY 1, 2023 'pv'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:02.05.2023 12:00:15 OMP (ENF.) (COMM.) 194/2018 & Connected Matters Page 2 of 2