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Union of India - Act

The All- India Institute Of Medical Sciences (Amendment) Act, 2000

UNION OF INDIA
India

The All- India Institute Of Medical Sciences (Amendment) Act, 2000

Act 33 of 2000

  • Published on 1 January 2000
  • Commenced on 1 January 2000
  • [This is the version of this document from 1 January 2000.]
  • [Note: The original publication document is not available and this content could not be verified.]
Central Government ActThe All- India Institute Of Medical Sciences (Amendment) Act,2000An Act further to amend the All-India Institute of Medical Sciences Act,1956.BE it enacted by Parliament in the Fifty- first Year of the Republic of India as follows:-

1. Short title.-

This Act may be called the All- India Institute of Medical Sciences (Amendment) Act, 2000 .

2. Amendment of section 6.-

In the All- India Institute of Medical Sciences Act, 1956 (25 of 1956 ), in section 6, in the proviso to sub- section (1), after the words" as soon as he", the words" becomes a Minister or Minister of State or Deputy Minister, or he Speaker or the Deputy Speaker of the House of the People, or the Deputy Chairman of the Council of States or" shall be inserted. SUBHASH C. JAIN, Secy. to the Govt. of India.