Bombay High Court
Raigad Zilla Parishad And Ors vs Kailash Balu Mhatre And Ors on 19 March, 2021
Author: M.S.Karnik
Bench: Makarand Subhash Karnik
13.wp.4307-18.doc
Bhogale
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.4307 OF 2018
Office Noees, t Office
Memoranda of Coram, t
appearances, t Coure's Coure's or Judge's orders
orders or direceions and
Regiserar's orders
Mr. Ashueosh Gavnekar I/b. C.G. Gavnekar for ehe
Peeieioners.
Mr. A.K. Jalisaegi I/b. Mr. Vaibhav Jagdale for ehe
Respondene Nos.1 eo 7.
Mrs. V.S. Nimbalkar, t AGP for ehe Seaee.
CORAM : M.S.KARNIK, J.
DATE : MARCH 19, 2021 P.C. Learned AGP seeks eime eo fle a reply.
Reply eo be fled wiehin a period of ehree weeks from eoday. Learned AGP eo serve ehe copy on Digitally signed by Urmila Urmila P. ehe oeher side.
Ingle
P. Date:
Ingle 2021.03.20
11:13:11
+0530
2. Lise ehe Peeieion on 23.04.2021.
(M.S.KARNIK, J.) 1 Of 1