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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(g) in The Coal Mines (Special Provisions) Act, 2015

(g)"corporation" shall have the same meaning as assigned to it in clause (11) of section 2 of the Companies Act, 2013 (18 of 2013);