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[Cites 0, Cited by 0] [Section 1101] [Entire Act]

Bengal Presidency - Subsection

Section 1101(b) in Police Regulations, Bengal , 1943

(b)The periods for which all other papers and registers, reports and returns are to be preserved will be found in Appendix XIII. If for any special reason, the officer-in-charge of the police-station or the Inspector considers that a particular record should be preserved for a longer period than as noted above, he shall recommend accordingly.