Rajasthan High Court - Jodhpur
Deity Shri Pabuji Maharaj vs Board Of Revenue, Ajmer ... on 1 May, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
[2023/RJJD/012650]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 3589/2023
Deity Shri Pabuji Maharaj, Village Sangariya, Tehsil Luni, District
Jodhpur Through Devotee Khem Singh Son Of Ganpat Singh,
Aged About 62 Years, Resident Of Village Shikarpura, Tehsil Luni,
District Jodhpur.
----Petitioner
Versus
1. Board Of Revenue, Ajmer, Through Its Registrar.
2. District Collector, Jodhpur.
3. Tehsildar, Luni, District Jodhpur
4. Girdhari Singh S/o Prem Singh @ Pema Ram Purohit,
Resident Of Village Sangriya, Tehsil And District Jodhpur,
Presently Residing At Village Kudi-Gav, Tehsil Kudi,
District Jodhpur.
5. Rakesh Kumar Jhawar S/o Shri Shayam Sunder Jhawar,
By Caste Maheshwari, Resident Of Village Bissalpur, Tehsil
And District Jodhpur.
----Respondents
Connected With
S.B. Civil Writ Petition No. 3526/2023
Doli Mandir Shri Pabuji, Village Sangaria, Tehsil Luni, District
Jodhpur Through Devotee Khem Singh S/o Ganpat Singh, Aged
About 62 Years, Resident Of Village Shikarpura, Tehsil Luni,
District Jodhpur.
----Petitioner
Versus
1. Board Of Revenue, Ajmer, Through Its Registrar.
2. District Collector, Jodhpur.
3. Tehsildar, Luni, District Jodhpur.
4. Sohan Singh S/o Prem Singh @ Pema Ram, By Caste
Purohit, Resident Of Village Sangaria, Tehsil Luni, District
Jodhpur Presently Residing At Village Kudi, Tehsil Kudi,
District Jodhpur.
5. Bhagwati Prasad S/o Amrit Lal Bang, Behind The Bsnl
Office, Manji Ka Hatta, Paota, Tehsil And District Jodhpur.
6. Smt. Bhawna Surana W/o Sanjay Surana, First C Road,
Sardarpura, Jodhpur (Rajasthan).
----Respondents
S.B. Civil Writ Petition No. 3527/2023
Doli (Deity) Shri Pabuji Maharaj, Village Sangariya, Tehsil Luni,
District Jodhpur Through Devotee Khem Singh Son Of Ganpat
Singh, Aged About 62 Years, Resident Of Village Shikarpura,
Tehsil Luni, District Jodhpur.
----Petitioner
Versus
1. Board Of Revenue, Ajmer, Through Its Registrar.
2. District Collector, Jodhpur.
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[2023/RJJD/012650] (2 of 2) [CW-3589/2023]
3. Tehsildar, Luni, District Jodhpur.
4. Mohan Kanwar W/o Pokar Singh, By Caste Purohit,
Resident Of Village Kudi-Gav, Tehsil Kudi, District Jodhpur.
5. Balu Singh S/o Pokar Singh, By Caste Purohit, Resident
Of Village Kudi-Gav, Tehsil Kudi, District Jodhpur.
6. Malu Singh S/o Pokar Singh, By Caste Purohit, Resident
Of Village Kudi-Gav, Tehsil Kudi, District Jodhpur.
7. Madan Singh S/o Pokar Singh, By Caste Purohit, Resident
Of Village Kudi-Gav, Tehsil Kudi, District Jodhpur.
8. Gajender Singh S/o Pokar Singh, By Caste Purohit,
Resident Of Village Kudi-Gav, Tehsil Kudi, District Jodhpur.
9. Bhagwati Prasad S/o Amrit Lal Bang, Resident Of Behind
The Bsnl Office, Manji Ka Hatta Paota, Tehsil And District
Jodhpur.
----Respondents
For Petitioner(s) : Mr. Moti Singh
For Respondent(s) : Mr. Manish Shishodia, Sr. Advocate
assisted by Mr. Dinesh Godara
Mr. R.D. Bhadu, Dy. G.C.
Mr. B.S. Sandhu
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 01/05/2023 1 Issue notice to the respondents.
2. Private parties are represented by Mr. Manish Shishodia, learned Senior Advocate assisted by Mr. Dinesh Godara and learned counsel Mr. B.S. Sandhu.
3. Mr. R.D. Bhadu, Dy. G.C. accepts notice on behalf of the respondent-State.
4. Service is complete.
5. List on 24.05.2023.
6. In the meanwhile, status quo, as it exists today, regarding the land in question shall be maintained by all the parties.
(DR. PUSHPENDRA SINGH BHATI), J. 76-78-nirmala/-
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