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State of Jammu-Kashmir - Section

Section 6 in The Jammu and Kashmir Fisheries Act, 1960 (1903 A. D.)

6. Absolute prohibition against Ashing in "Sanctuary."

- Whoever is found fishing in any "Sanctuary" shall be liable to be punished with imprisonment of either description for a term which may extend to two months or with fine which may extend to Rs. 100 or with both.