Supreme Court - Daily Orders
Balbir Singh vs Baldev Singh (D) Through His Lrs on 26 April, 2023
ITEM NO.45 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. H. SHASHIDHARA SHETTY
Petition(s) for Special Leave to Appeal (C) No(s). 22802-
22805/2022
BALBIR SINGH Petitioner(s)
VERSUS
BALDEV SINGH (D) THROUGH HIS LRS & ORS. Respondent(s)
Date : 26-04-2023 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Kuldeep Singh Kuchaliya, Adv.
Mr. Ajay Pal, AOR
For Respondent(s)
Mr. Chritarth Palli , AOR
Mr. Chand Qureshi, AOR
Mr. Chandan Kumar Mandal, Adv.
Mr. Satyakam Chakraborty, Adv.
Mr. K.r.anand, Adv.
UPON hearing the counsel, the Court made the following
O R D E R
Respondent Nos.1 to 4, 18 to 20 and 24 are granted four weeks’ time, as last opportunity, for filing counter affidavit.
Signature Not Verified
Ld. Counsel for the petitioner is granted two weeks’ Digitally signed by PRIYANKA MALIK Date: 2023.04.29 10:33:54 IST Reason: time, as last opportunity, to file fresh particulars in contd….
-2-respect of unserved respondent Nos.5 and 14, however, spare copies have been filed. Dasti, in addition, is allowed as prayed for.
Service is complete on the remaining respondents, but none has entered appearance. List again on 12.7.2023.
H. SHASHIDHARA SHETTY Registrar