Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(a) in The Orissa Loan Stipend Fund Rules

(a)Subject to the provisions of Rule 6 no other consideration except merit shall be the criterion in deciding the grant of loan. In estimating merit the whole career of the candidate in colleges and schools and the results of the Board of Secondary and University Examinations and proficiency in subsequent academic and professional work shall be taken into consideration.