Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Bihar - Subsection

Section 28(11) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(11)Each Committee shall send monthly and quarterly information about children in need of care and protection received by them to the District and State Child Protection Society/Unit or State Government.