Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(d) in The Orissa Board of Revenue Act, 1951 (d)the Revenue Commissioner under the Administration of Mayurbhanj State Order, 1949; [or] [Added vide Act No. 18 of 1957, Section 2.]
