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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of Punjab - Subsection

Section 243(1) in Punjab Jail Manual, 1996

(1)Every head warder shall, atleast ten minutes before the hour fixed for relieving the guard on duty, collect the warders of the relieving guard at the main gate of the jail. At the proper time he shall march the relieving guard of warders to their respective posts, and remove the guard to be relieved.