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[Cites 0, Cited by 0] [Section 19B(2)] [Section 19B] [Entire Act]

State of Telangana - Subsection

Section 19B(2)(b) in Telangana Borstal Schools Act, 1925

(b)to make such suggestions for the improvement of the training therein as are considered necessary and to report to the State Government or to the Inspector-General from time to time any matter, which, in their opinion, should receive attention and annually on the progress of the school;