Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15]

Madhya Pradesh High Court

Madan Lal Agrawal vs The State Of Madhya Pradesh on 5 May, 2022

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 THE HIGH COURT OF MADHYA PRADESH Gwalior dated : 05/05/2022 Since the roster of Single Bench is up to 1:30 pm, and cases at serial No.65 to 68 were taken up out of turn, therefore, due to paucity of time, the following matters could not be taken up:-

Serial Numbers Next date of listing 18 to 23, 28 and 29 List on 06/05/2022 at the top of the list.
34 and 48 List next week.
24 to 27, 30 to 32, 35 to List after ensuing 47 and 49 to 64 summer vacation.

Interim order, if any, passed earlier shall continue till next date of listing.

Copy of this order be retained in each of the aforesaid matters.

(G.S. Ahluwalia) Digitally signed by Judge PRINCEE BARAIYA Date: 2022.05.05 17:34:21 -07'00'