Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(6) in The Representation Of The People Act, 1950 (6)For the purposes of sub-sections (4) and (5) the qualifying date shall be the Ist day of November of the year in which the preparation or revision of the electoral roll is commenced.
