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State of Karnataka - Section

Section 1 in The Karnataka Fire Force Act, 1964

1. Short title, extent and commencement.

(1)This Act may be called the Karnataka Fire Force Act, 1964.
(2)It extends to the whole of the State of Karnataka.
(3)It shall come into force in any area on such date as the State Government may, by notification in the official Gazette, appoint, and different dates may be appointed for different areas.