Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Urban Land (Ceiling And Regulation) Rules, 1976 14. Form of application under sub-section (2) of Section 27. - Every application under sub-section (2) of Section 27 shall be in Form VIII.
